Calcutta High Court (Appellete Side)
The Union Of India & Ors vs Satyendra Nath Bose National Centre For ... on 6 September, 2017
Author: Patherya
Bench: Patherya
02.
06.09.2017.
F.B.
Ct. No. 8.
F.M.A. 3162 of 2015
The Union of India & Ors.
-versus
Satyendra Nath Bose National Centre for Basic Science & Ors.
Mr. Koushik Chanda,
Mr. Arpa Chakraborty
... For the Appellants.
Mr. Soumya Majumder,
Mrs. Sumita Shaw,
Mr. Paritosh Sinha,
Mr. Amitava Mitra,
Mr. Parag Chaturvedi
... For the Respondent
Nos. 1 to 4.
Mr. Rananeesh Guha Thakurta, Mr. J. Khan ... For the Respondent No. 6.
Mr. Arunava Ghosh, Mr. D. N. Ray, Mr. Anindya Lahiri, Mr. Rajesh Kumar Shah ... For the Respondent Nos. 8 to 55.
Parties appear in the order of their names as printed above. After the opening submissions on behalf of the Appellants/Union of India and the Respondent No.1, opportunity is granted to the Appellants to produce the records on the next date.
Let the matter next appear under the heading "For Orders"
on 13th September, 2017.
(Patherya, J.) (Subrata Talukdar, J.)