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[Cites 0, Cited by 0] [Section 92] [Entire Act]

State of Bihar - Subsection

Section 92(7) in Bihar Minor Mineral Rules, 2017

(7)The District Collector shall submit a full report of all particulars of confiscation to the Commissioner of Mines within one month of such confiscation.Explanation. - For the purpose of this rule, the public auction may or may not be through e-Auction.