Section 27(1)(ii) in The U.P. Godam Niyamavali, 1972

[Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(1)(ii) in The U.P. Godam Niyamavali, 1972

(ii)Qualifications required for grant of a licence to a person who wants to act as a weigher, sampler or classifier. - An applicant to whom a licence may be granted to act as weigher, sampler or classifier, should-

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State of Uttar Pradesh - Subsection

Section 27(1)(ii) in The U.P. Godam Niyamavali, 1972