Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] Union of India - Subsection Section 27(6) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (6)Emergency response plans prepared pursuant to the provisions of Chapter X on emergency response system shall form part of the safety management system.
