Section 6(2)(c) in The Collection of Statistics (Work Stopages Resulting from Industrial and Labour Disputes) Rules, 1968

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State of Rajasthan - Subsection

Section 6(2)(c) in The Collection of Statistics (Work Stopages Resulting from Industrial and Labour Disputes) Rules, 1968

(c)when the owner is a government or semi-government agency, on any principal officer responsible for the affairs of the establishment by addressing the same either by name or by designation:

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State of Rajasthan - Subsection

Section 6(2)(c) in The Collection of Statistics (Work Stopages Resulting from Industrial and Labour Disputes) Rules, 1968