Section 4 in Irrigation Department, Uttaranchal Service of Revenue Subordinate Cadre (Group 'B' and 'C') Rules, 2003
4. Cadre of the Service.
(1)The strength of the Service in each cadre and number of posts of various categories therein shall be such as may be determined by the Government from time to time as given in Appendix "A" :But, the Governor may leave unfilled or may hold in abeyance any vacant post, without thereby entitling any person to compensation.
