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Calcutta High Court (Appellete Side)

Sk. Sazed Ali @ Sk. Sajed Ali vs The State Of West Bengal on 14 September, 2017

Author: Joymalya Bagchi

Bench: Joymalya Bagchi

                                           1

33    14.09.2017

rkd Ct. No.28 C.R.A. 325 of 2017 (CRAN 2660 of 2017) with C.R.A. 283 of 2017 With C.R.A. 405 of 2017 Sk. Sazed Ali @ Sk. Sajed Ali

-vs-

The State of West Bengal Mr. Milon Mukherjee, Mr. T. D. Gupta, Mr. A. Karmakar, Mr. S. Dey, Mr. P. Ahman, Mr. A. K. Bhowmick ....for the appellant. Mr. A. Basu .....for the State.

The appellants are at liberty to inspect the documents of the records.

Informal Paper Book may also be filed before this Court on the next date of hearing.

Let this matter appear under the heading "Hearing" one week after ensuing Puja vacation.

Certified copy of this order, if applied for, be given to the parties on priority basis.

(Joymalya Bagchi, J.)