Section 3(2)(b) in The Andhra Pradesh Legislative Council Act, 2005

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2)(b) in The Andhra Pradesh Legislative Council Act, 2005

(b)the number to be filled by persons elected by the members of the Legislative Assembly of Andhra Pradesh in accordance with the provisions of sub-clause (d) of the said clause shall be 31; and

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State of Andhra Pradesh - Subsection

Section 3(2)(b) in The Andhra Pradesh Legislative Council Act, 2005