Section 4(1)(b) in Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

(b)all encumbrances, if any, on such land or building and any right, title, interest or claim of any person in or over such land or building;

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