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State of Haryana - Section

Section 9 in Haryana State Agricultural Marketing Board Service Rules, 1974

9. Pay of members of service.

- The member of the Service shall be entitled to such scales of pay including special, if any, and other allowances as may be authorised by the [Government] [Substituted for the word 'Board' vide Haryana Notification dated 30.11.1984.] from time to time. The scales of pay at present in force in respect of various posts are given in Appendix A to these rules.