Section 91 in The Andhra Pradesh Reorganisation Act, 2014
91. Arrangements on Tungabhadra Board.
(1)The Governments of the successor States of Andhra Pradesh and Telangana shall replace the existing State of Andhra Pradesh on the Tungabhadra Board.(2)The Tungabhadra Board shall continue to monitor the release of water to High Level Canal, Low Level Canal and Rajolibanda Diversion Scheme.
