Section 4(3)(k) in The Foreign Exchange Management (Export Of Goods And Services) Regulations, 2000

[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

(k)[ goods sent outside India for testing subject to re-import into India; [Inserted by G.S.R. 199(E), dated 27.2.2001 (w.e.f. 27.2.2001).]

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