Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Chattisgarh - Subsection Section 13(1) in Chhattisgarh Winery Rules, 2013 (1)All transportations of wine or bottled wine shall be carried out in accordance with the provisions of sub-rule (8) of rule 8 and rule 14 of the Chhattisgarh Foreign Liquor Rules, 1996.
