Calcutta High Court
Commissioner Of Income Tax vs Gkk Capital Markets (P) Ltd on 4 January, 2017
Author: Aniruddha Bose
Bench: Aniruddha Bose
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Special Jurisdiction
[Income Tax]
ORIGINAL SIDE
GA 1150 of 2015
ITAT 52 of 2015
COMMISSIONER OF INCOME TAX, KOLKATA-2
Versus
GKK CAPITAL MARKETS (P) LTD.
BEFORE:
The Hon'ble JUSTICE ANIRUDDHA BOSE
The Hon'ble JUSTICE ARINDAM SINHA Date : 4th January, 2017.
Ms. A. G. Gutgutia, Adv.
..for Revenue Mr. J. P. Khaitan, Sr. Adv.
..for Assessee The Court : On the prayer of Mr. Khaitan, learned senior advocate, hearing of this application shall stand adjourned till 19th January, 2017. On that date, this Court expects that no further adjournment would be prayed for.
(ANIRUDDHA BOSE, J.) (ARINDAM SINHA, J.) sm