Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7]

Calcutta High Court

Commissioner Of Income Tax vs Gkk Capital Markets (P) Ltd on 4 January, 2017

Author: Aniruddha Bose

Bench: Aniruddha Bose

ORDER SHEET

                             IN THE HIGH COURT AT CALCUTTA

                                       Special Jurisdiction
                                         [Income Tax]

                                        ORIGINAL SIDE

                                        GA 1150 of 2015
                                        ITAT 52 of 2015

                       COMMISSIONER OF INCOME TAX, KOLKATA-2

                                             Versus

                              GKK CAPITAL MARKETS (P) LTD.


 BEFORE:

 The Hon'ble JUSTICE ANIRUDDHA BOSE

The Hon'ble JUSTICE ARINDAM SINHA Date : 4th January, 2017.

Ms. A. G. Gutgutia, Adv.

..for Revenue Mr. J. P. Khaitan, Sr. Adv.

..for Assessee The Court : On the prayer of Mr. Khaitan, learned senior advocate, hearing of this application shall stand adjourned till 19th January, 2017. On that date, this Court expects that no further adjournment would be prayed for.

(ANIRUDDHA BOSE, J.) (ARINDAM SINHA, J.) sm