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[Cites 0, Cited by 0] [Section 45(3)] [Section 45] [Entire Act]

State of Andhra Pradesh - Subsection

Section 45(3)(e) in Andhra Pradesh Co-Operative Societies Act, 1964

(e)pay an amount not being less than fifteen per cent of the net profit towards rebate to members on the amount or volume of business done by them with the Society in the manner specified in the bye-laws].