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[Cites 0, Cited by 0] [Section 91] [Entire Act]

NCT Delhi - Subsection

Section 91(2) in The Delhi Excise Rules, 2010

(2)If the licensee desires to employ any person temporarily, requiring him to enter into the warehouse premises to replace an employee, who is absent, on leave to perform any duty in the warehouse, he shall) inform the Assistant Commissioner who shall add the name of such person to the list mentioned in sub-rule (1).