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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(g) in The Nathdwara Temple Rules, 1973

(g)"Sevawalas" means the Mukhias and Bhiteriyas and such other persons as may be declared Sevawalas by the State Government under the second proviso to Section 21: