R.S.Priya(Minor) vs The Thasildar on 19 March, 2018

[Cites 1, Cited by 0]

Madras High Court

R.S.Priya(Minor) vs The Thasildar on 19 March, 2018

Bench: R.Mahadevan

        

 
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED :19.03.2018
CORAM
THE HON'BLE MR.JUSTICE R.MAHADEVAN
W.P.No.19309 of 2016
and
W.M.P.No.16786 of 2016

R.S.Priya(Minor)			                      		           ..Petitioner
vs
1.The Thasildar,
   Sankarapuram Taluk,
   Villupuram District.

2.Revenue Divisional Officer,
   Kallakuruchi Taluk,
   Villupuram District.

3.The District Collector,
   Villupuram District, Villupuram.

4.The Selection Committee,
   Director of Medical Education,
   Kilpauk, Chennai  10.

5.The Director of Medical Education,
   Office of the Director of Medical Education,
   Kilpauk, Chennai  10.

6.Medical Council of India,
   Represented by its Secretary,
   Docket 14, Sector 8,
   Dwaraka Phase  I,
   New Delhi  110 077.						       .. Respondents


Prayer:  Writ Petition filed under Article 226 of the Constitution of India praying to issue a Writ of Mandamus, directing the 4th and 5th respondent to accept the Application of the petitioner for the MBBS Course for the Academic year 2016-2017 conducted by the 4th respondent and proceed with all the other incidental selection process by accepting the undertaking provided by the Petitioner on condition that petitioner shall produce the Community Certificate that she belongs to Malak Kuravan Schedule Tribe from the Kallakuruchi Taluk, Villupuram District within the time stipulated by the 4th and 5th Respondent.
		For Petitioner	:Mr.A.Palaniappan
		For RR1 to R3	:Mr.A.Rajaperumal, AGP
		For R4 & R5		:Mr.S.Vijayakumar

O R D E R

When the matter was taken up for consideration, the learned counsel appearing on both sides, on instructions, submitted that the relief sought for herein has become infructuous and hence, nothing survives for adjudication in this writ petition.

2.Recording the said submission, the writ petition is closed. No costs. Consequently, connected miscellaneous petition is also closed.

19.03.2018 (2/2) kak Index:Yes/No To

1.The Thasildar, Sankarapuram Taluk, Villupuram District.

2.Revenue Divisional Officer, Kallakuruchi Taluk, Villupuram District.

3.The District Collector, Villupuram District, Villupuram.

4.The Selection Committee, Director of Medical Education, Kilpauk, Chennai 10.

5.The Director of Medical Education, Office of the Director of Medical Education, Kilpauk, Chennai 10.

6.The Secretary, Medical Council of India, Docket 14, Sector 8, Dwaraka Phase I, New Delhi 110 077.

R.MAHADEVAN, J.

kak W.P.No.19309 of 2016 19.03.2018

Unlock Advanced Research with PRISMAI

Madras High Court