Bombay High Court
Shantaram Mahadu Dharve And Ors vs Deputy Collector (Acquisition) And Ors on 6 February, 2019
Bench: R.M. Borde, V.L. Achliya
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4871 OF 2016
Smt. Vaishali Vijay Bhave ....Petitioner
V/S
Deputy Collector (acquisition) Raigad And Ors. ....Respondent
WITH WRIT PETITION NO. 491 OF 2016 Madhukar Janardan Patil And Ors. ....Petitioner V/S Deputy Collector (acquisition) Raigad And Ors. ....Respondent WITH WRIT PETITION NO. 12406 OF 2015 Pramod Anant Gurav And Ors ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 12405 OF 2015 Khairaj Ramji Bhanushali ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10587 OF 2015 Shantaram Mahadu Dharve And Ors ....Petitioner V/S Page 1/3 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:27:52 ::: Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10591 OF 2015 Vijay Ramchandra Patil And Ors ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10592 OF 2015 Santosh Ramdas Waghmare ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10593 OF 2015 Santosh Anant Divekar And Ors ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 10793 OF 2015 Pandurang Kasha Pawar And Ors ....Petitioner V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 11521 OF 2015 Pen Education Societys Late P.n. Godse Vidyamandir, Varsai Through Hon. Secretary Page 2/3 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:27:52 ::: Sadanand Deo V/S Deputy Collector (acquisition) And Ors ....Respondent WITH WRIT PETITION NO. 4872 OF 2016 Shri. Shekhar Vijay Bhave ....Petitioner V/S Deputy Collector (acquisition) Raigad And Ors. ....Respondent Mr. Sachin Chavan For Petitioner in wp.4871/16 & WP4872/2016.
Mr.S.S.Kulkarni for Petr.WP 491/16, wp 10587/15, wp 10591/15,to 10593/15.WP 10793/15, WP 11521/15 caw 876/2017, wp12405/15 & WP 12406/2015. Smt.P.N.Diwan, AGP for State R.no. 1 To 4 For Respondent CORAM : R.M. BORDE & V.L. ACHLIYA, JJ DATE : 6th February, 2019 P.C. :
Stand over to 13/02/2019.
( FOR REGISTRAR JUDICIAL - I ) ....Petitioner Page 3/3 ::: Uploaded on - 06/02/2019 ::: Downloaded on - 08/02/2019 01:27:52 :::