Section 8(1)(c) in Jammu and Kashmir Kahcharai Act, 1994

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State of Jammu-Kashmir - Subsection

Section 8(1)(c) in Jammu and Kashmir Kahcharai Act, 1994

(c)"C rates" in respect of

(i)livestock other than goats which enter for purposes of grazing or are imported for commercial purposes into the State;

(ii)goats which move for browsing from the territories of the State on one side of the Pir Panjal Mountain Range to such territories on the other.