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Union of India - Section

Section 4 in The Merchant Shipping (Wrecks and Salvage) Rules, 1974

4. Procedure to be observed on finding a wreck.

(1)Any person who finds and takes possession of a wreck within the limits of jurisdiction of a receiver or brings any such wreck within such limits shall as soon as practicable, make a report in writing to the receiver in the form specified in the Second Schedule.
(2)The receiver shall forward a copy of every such report to the principal officer.