Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5A(1)] [Section 5A] [Entire Act] State of Maharashtra - Subsection Section 5A(1)(b) in The Maharashtra Public Conveyance Act, 1920 (b)is either the sole owner thereof and if not the sole owner, owns the same jointly with not more than three other pullers; and