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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Madhya Pradesh - Subsection

Section 32(a) in The M.P. Public Health Act, 1949

(a)the water of any sink, cesspool, sewer, latrine or sanitary convenience, or any other liquid or other matter which is, or is likely to become offensive, to run or drain into or to be thrown or put upon, any street or open space or to soak through any external wall, or