Bombay High Court
Capgemini Technology Services vs The Union Of India Through The Ministry ... on 8 February, 2019
Author: M.S. Karnik
Bench: S.C. Dharmadhikari, M.S. Karnik
(907) wp-1375-19.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.1375 OF 2019
Capgemini Technology Services India Limited ... Petitioner
Vs
The Union of India and Ors. ... Respondents
Mr.Prakash Shah with Mr.Prasad Paranjape with Mr.Arun Jain
for the Petitioner.
Mr.Ram Ochani for the Respondents.
CORAM : S.C. DHARMADHIKARI &
M.S. KARNIK, JJ.
FRIDAY, 08th FEBRUARY, 2019 P.C. :
At the request of the learned counsel who accepts notice and waives service for the respondents, the matter is stood over to 1st March, 2019.
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