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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(1)(b) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Setting up Joint Farming Societies Scheme, 1968

(b)the other consisting as far as possible of persons falling under sub-clauses (ii) to (v) of clause (b) of sub-section (2) of section 28 (hereinafter referred to as "other persons") who are willing to become members of such a society.