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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Kerala - Subsection

Section 48(1) in The SreeNarayanaGuru Open University Act, 2021

(1)The Syndicate shall have the power to create necessary temporary posts for the smooth functioning of the University and to make appointments to such posts for a period of one year from the date of commencement of this Act.