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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1) in The Indian Post Office Rules, 1933

(1)A pattern or sample packet shall be posted without a cover, or with a cover at both ends, or in an unfastened envelope or other cover which can be easily removed so as to admit of a ready examination of the contents.