Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70C] [Entire Act] State of Andhra Pradesh - Subsection Section 70C(ii) in Registration (Andhra Pradesh Second Amendment) Act, 1999 (ii)in the case of unforeseen eventuality like break down of the computerized system of registration:
