Punjab-Haryana High Court
Swaran Singh @ Sudhan Singh vs State Of Haryana & Ors on 21 March, 2018
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CR No.3772 of 2013 (O&M)
Date of decision : 21.03.2018
Swaran Singh @ Sudhan Singh
...Petitioner
Versus
State of Haryana and another
...Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr. Ram Pal Verma, Advocate for the petitioner.
Mr. Saurabh Girdhar, AAG, Haryana.
****
ANIL KSHETARPAL, J. (ORAL)
For order, see CR No.2984 of 2013, titled as Swaran Singh @ Sudhan Singh @ Balbir Singh Vs. State of Haryana and another, decided on 21.03.2018.
21.03.2018 (ANIL KSHETARPAL)
Pawan JUDGE
Whether speaking/reasoned:- Yes/No
Whether reportable:- Yes/No
1 of 1
::: Downloaded on - 13-05-2018 23:01:06 :::