Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] Union of India - Subsection Section 10(3) in The Merchant Shipping (Registration of Indian Fishing Boats) Rules, 1988 (3)Where the alternations materially affect the dimensions or the tonnage of the fishing boat the registrar shall proceed to register the fishing boat de novo.
