Andhra Pradesh High Court - Amravati
P Muniratnam Reddy vs The State Of Ap on 15 July, 2019
Bench: C.Praveen Kumar, M.Satyanarayana Murthy
HON'BLE THE ACTING CHIEF JUSTICE C. PRAVEEN KUMAR
AND
HON'BLE SRI JUSTICE M. SATYANARAYANA MURTHY
WRIT PETITION (P.I.L.) No.44 of 2019
ORDER:(Per Hon'ble The Acting Chief Justice) In view of the acceptance of resignation of 9th respondent as Vice Chancellor vide G.O.Rt.No.87 dated 03.07.2019 and appointment of Special Chief Secretary to Govt., Higher Education Dept., as in-charge Vice Chancellor vide G.O.Rt.No.88 dated 03.07.2019, it is represented that no further orders are required to be passed.
In that view of the matter, the Writ Petition (PIL) is dismissed as infructuous.
As a sequel, miscellaneous petitions if any pending, stand closed.
_______________________ C. PRAVEEN KUMAR, ACJ ________________________________ M. SATYANARAYANA MURTHY, J July 15, 2019 MRR