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Andhra Pradesh High Court - Amravati

P Muniratnam Reddy vs The State Of Ap on 15 July, 2019

Bench: C.Praveen Kumar, M.Satyanarayana Murthy

    HON'BLE THE ACTING CHIEF JUSTICE C. PRAVEEN KUMAR

                                        AND

          HON'BLE SRI JUSTICE M. SATYANARAYANA MURTHY

                    WRIT PETITION (P.I.L.) No.44 of 2019
                ORDER:

(Per Hon'ble The Acting Chief Justice) In view of the acceptance of resignation of 9th respondent as Vice Chancellor vide G.O.Rt.No.87 dated 03.07.2019 and appointment of Special Chief Secretary to Govt., Higher Education Dept., as in-charge Vice Chancellor vide G.O.Rt.No.88 dated 03.07.2019, it is represented that no further orders are required to be passed.

In that view of the matter, the Writ Petition (PIL) is dismissed as infructuous.

As a sequel, miscellaneous petitions if any pending, stand closed.

_______________________ C. PRAVEEN KUMAR, ACJ ________________________________ M. SATYANARAYANA MURTHY, J July 15, 2019 MRR