Delhi High Court - Orders
M/S Adigear International & Ors vs M/S Anj Enterprises on 14 January, 2026
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* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1900/2025, CM APPL. 60861/2025 & CM APPL.60863/2025
M/S ADIGEAR INTERNATIONAL & ORS. .....Petitioners
Through: Mr. Hrishikesh Baruah and Mr.
Shubham Agarwal, Advocates.
versus
M/S ANJ ENTERPRISES .....Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 14.01.2026
1. This hearing has been conducted through hybrid mode.
2. Learned counsel for the petitioner submits that the respondent has been served and he has also filed the affidavit of service on record.
3. No one has appeared on behalf of the respondent.
4. List on 24th April, 2026.
5. The Trial Court to adjourn the matter to a date subsequent to the date fixed in the present petition.
RAJNEESH KUMAR GUPTA, J JANUARY 14, 2026/nd/isk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/01/2026 at 20:40:12