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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(1)(e) in Guwahati Metropolitan Development Authority Act, 1985

(e)the Town Planner of the Authority (not below the rank of Associate Planner of the State Government) to be appointed by the State Government;