Punjab-Haryana High Court
United India Insurance Company Ltd vs Sunil Kumar And Others on 24 August, 2017
Author: Rameshwar Singh Malik
Bench: Rameshwar Singh Malik
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO No.5498 of 2017 (O&M)
Date of decision: 24.08.2017
United India Insurance Company Limited
... Appellant
Vs.
Sunil Kumar and others
... Respondents
CORAM: HON'BLE MR. JUSTICE RAMESHWAR SINGH MALIK
Present: Mr. D.P. Gupta, Advocate
for the appellant.
*******
RAMESHWAR SINGH MALIK, J. (ORAL)
For detailed order, see order of even date passed in FAO No.5497 of 2017 (United India Insurance Company Limited Vs. Kamla Devi and others).
[ RAMESHWAR SINGH MALIK ] 24.08.2017 JUDGE vishnu Whether speaking/reasoned Yes/No Whether reportable Yes/No 1 of 1 ::: Downloaded on - 02-09-2017 10:59:58 :::