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[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2)(i) in Dr. Sarvepalli Radhakrishnan Rajasthan Ayurved University, Jodhpur Act, 2002

(i)One head of Department, nominated by the Vice-Chancellor, from amongst the heads of University departments or such departments of affiliated colleges;