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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(25) in Rajasthan Excise Act, 1950

(25)"Transport:" means to move from one place to another within [those parts of the State of Rajasthan to which this Act extends]. [Substituted by Rajasthan Act 8 of 1951.]