Section 19 in Uttar Pradesh State Universities Act, 1973
19. Authorities of the University
. - The following shall be the authorities of the University -(a)the Executive Council;(b)the Court;(c)the Academic Council;(d)the Finance Committee;(e)the Boards of Faculties;(f)the Selection Committees for appointment of teachers of the University;(g)the Admissions Committee;(h)the Examinations Committee; and(i)such other authorities as may be declared by the Statutes to be authorities of the University.
