Supreme Court - Daily Orders
Mukti Nath Jha vs Zee Bangla Park Plaza . on 30 November, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.30 COURT NO.5 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.32366/2015
(Arising out of impugned final judgment and order dated 17/06/2015
in CO No. 1989/2015 passed by the High Court of Calcutta)
MUKTI NATH JHA Petitioner(s)
VERSUS
ZEE BANGLA PARK PLAZA AND ORS. Respondent(s)
(With interim relief and office report)
Date : 30/11/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s)
Mr. Naresh Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the petitioner. The special leave petition is dismissed.
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
Gulshan Kumar Arora
Date: 2015.11.30
17:17:22 IST
Reason: