Calcutta High Court
North Bengal Trade & Rolling Industries vs State Of W.B on 13 January, 2016
Author: Debangsu Basak
Bench: Debangsu Basak
ORDER SHEET
WP No. 1072 of 2003
IN THE HIGH COURT AT CALCUTTA
Constitutional Writ Jurisdiction
ORIGINAL SIDE
NORTH BENGAL TRADE & ROLLING INDUSTRIES
Versus
STATE OF W.B.
BEFORE:
The Hon'ble JUSTICE DEBANGSU BASAK
Date : 13th January, 2016.
Mr. Pallav Banerjee, Adv.
...for private respondent
The Court : The disposal of W.P. 1072 of 2003 by the order dated February 27, 2009 be recorded.
(DEBANGSU BASAK, J.) TR/