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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Maharashtra - Subsection

Section 3(4) in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Statutes, 1990

(4)The Vice-Chancellor shall nominate one Dean of a Faculty of the University by rotation as a member of the Executive Council. The Dean so nominated, shall become a member of the Executive Council for two years from the date of his nomination.