Calcutta High Court (Appellete Side)
Ct. 238 Jamuna Sing vs State Of West Bengal & Ors on 2 May, 2023
Author: Kausik Chanda
Bench: Kausik Chanda
121 02-05-2023 AKG WPA 24110 of 2019 Ct. 238 Jamuna Sing Vs. State of West Bengal & Ors.
Mr. Ujjal Roy Mr. Arpa Chakraborty ...for the Petitioner Mr. Jaharlal De, Mr. Tapas Kr. Dey ...for the State Ms. Usha Maity, Ms. Anita Khatri, Mr. Sakya Maity ...for the College Ms. Debjani Sengupta, Ms. Koyel Bag, Mr. Abhijit Chatterjee ...for University The petitioner seeks extension of time to file his affidavit in reply to the affidavit in opposition filed by the State. Let such affidavit in reply be filed by the petitioner within one-week from date.
List this matter on May 16, 2023, at 2 p.m. under the same heading.
(Kausik Chanda, J.)