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[Cites 0, Cited by 1] [Section 47(2)] [Section 47] [Entire Act]

Union of India - Subsection

Section 47(2)(b) in The Customs Act, 1962

(b)within one day (excluding holidays) from the date on which the bill of entry is returned to him by the proper officer for payment of duty in the case of assessment, reassessment or provisional assessment; or