Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 186] [Entire Act]

Union of India - Subsection

Section 186(a) in The Army Act, 1950

(a)that the offender be committed to undergo the unexpired portion of the sentence, or