Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 32 in The Aircraft (Security) Rules, 2011 32. Identification and reconciliation of bold baggage. - An Aircraft operator shall carry out the identificatIon and reconciliation of hold baggage in such manner as may be specified by the Commissioner by an order in writing from time to time.
