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Supreme Court - Daily Orders

Parsvnath Developers Ltd. vs Manish Parwani on 14 September, 2023

Author: Aravind Kumar

Bench: Aravind Kumar

     ITEM NO.1708                               COURT NO.7                  SECTION XVII-A

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                         Miscellaneous Application No.929/2022 in C.A. No.8336/2019

     PARSVNATH DEVELOPERS LTD.                                             Petitioner(s)

                                                     VERSUS

     MANISH PARWANI                                                        Respondent(s)

     (Office report for Directions on the suitor fund amount                               of
     Rs.50,000, IA No. 80986/2023 - APPLICATION FOR PERMISSION)

     Date : 14-09-2023 This matter was called on for hearing today.

     CORAM :                  HON'BLE MR. JUSTICE ARAVIND KUMAR
                                          [IN CHAMBER]

     For Petitioner(s)                   Mr. Vineet Sinha, Adv.
                                         Mr. Deeptanshu Jain, Adv.
                                         Mr. Rajesh P., AOR

     For Respondent(s)                   Mr. P. V. Yogeswaran, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R
I.A. No.80986 of 2023

Delay in filing the application for withdrawal of the suitor’s fund is condoned, though application for condonation of delay has not been filed.

The I.A. seeking permission to withdraw the suitor’s fund is allowed.

The M.A. No.929 of 2022 is, accordingly, disposed of.

       (RAVI ARORA)                                                       (BEENA JOLLY)
     COURT MASTER (SH)                                                  COURT MASTER (NSH)
Signature Not Verified

Digitally signed by
Neetu Khajuria
Date: 2023.09.15
12:12:25 IST
Reason: