Supreme Court - Daily Orders
Parsvnath Developers Ltd. vs Manish Parwani on 14 September, 2023
Author: Aravind Kumar
Bench: Aravind Kumar
ITEM NO.1708 COURT NO.7 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Miscellaneous Application No.929/2022 in C.A. No.8336/2019
PARSVNATH DEVELOPERS LTD. Petitioner(s)
VERSUS
MANISH PARWANI Respondent(s)
(Office report for Directions on the suitor fund amount of
Rs.50,000, IA No. 80986/2023 - APPLICATION FOR PERMISSION)
Date : 14-09-2023 This matter was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ARAVIND KUMAR
[IN CHAMBER]
For Petitioner(s) Mr. Vineet Sinha, Adv.
Mr. Deeptanshu Jain, Adv.
Mr. Rajesh P., AOR
For Respondent(s) Mr. P. V. Yogeswaran, AOR
UPON hearing the counsel the Court made the following
O R D E R
I.A. No.80986 of 2023
Delay in filing the application for withdrawal of the suitor’s fund is condoned, though application for condonation of delay has not been filed.
The I.A. seeking permission to withdraw the suitor’s fund is allowed.
The M.A. No.929 of 2022 is, accordingly, disposed of.
(RAVI ARORA) (BEENA JOLLY)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Neetu Khajuria
Date: 2023.09.15
12:12:25 IST
Reason: