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[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(2)(iii) in Tamil Nadu Panchayats (Elections) Rules, 1995

(iii)the time and date for taking up the scrutiny of nominations, which shall be [10.00 a.m.] [Substituted for '11.00 a.m.' by G.O. Ms. No. 88, dated 25.7.2016.] of the date immediately following the last date for making nominations or, if that date is a public holiday, the next succeeding day which is not a public holiday;