Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 46] [Section 41] [Entire Act] State of Rajasthan - Subsection Section 41(1) in Rajasthan Excise Act, 1950 (1)The [State Government] [Substituted by Rajasthan Act 38 of 1957.] may make rules for the purpose of carrying out the provisions of this Act or other law for the time being in force relating to excise revenue.
