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[Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(15)(x) in The Goa Panchayat Raj Act, 1994

(x)construction of a door in a wall adjoining any street or land not vested in the owner of the wall and opening in such street or land;