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[Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(2)(h) in National Waterways, Safety Of Navigation And Shipping Regulations, 2002

(h)if it is an abandoned vessel, in the naviagable channel, make arrangements for immediate marking of the vessel to avoid danger to other vessels;