Himachal Pradesh High Court
State Of H.P. vs . Salman Khan on 28 April, 2023
Bench: Vivek Singh Thakur, Sushil Kukreja
State of H.P. vs. Salman Khan Cr. Appeal No.328 of 2020 .
28.04.2023 Present: Mr. Varun Chandel, Additional Advocate General, for the appellant/State.
Learned Additional Advocate General, submits that despite making all out efforts present addresses of respondents could not be traced, therefore, he seeks four weeks time to find out the whereabouts of respondents or to take appropriate steps for ensuring service and the presence of respondents in accordance with law.
Accepting his prayer. Matter is adjourned for doing needful within four weeks.
List on 13.06.2023.
( Vivek Singh Thakur) Judge ( Sushil Kukreja ) Judge April 28, 2023 (subhash) ::: Downloaded on - 03/05/2023 20:34:30 :::CIS